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[Cites 0, Cited by 0] [Section 2(52)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(52)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)any tank, cistern, hydrant, stand-pipe, meter or tap situated on a private property and connected with a water-main or pipe belonging to the council; and