Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (1)"Tribal" means the tribes specified in the Constitution (Scheduled Tribes) Order 1950 and shall include the Koches, Kacharis, Dalu and Rabhas resident in the districts.
