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The Commissioner Of Service Tax, New ... vs Indus Towers Ltd. on 1 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                   ITEM NO.31, 31.1,31.2         COURT NO.2                SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                   SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15088/2019

                   (Arising out of impugned final judgment and order dated
                   31-10-2018 in SERTA No. 14/2016, SERTA No. 15/2016, SERTA No.
                   16/2016 and SERTA No. 17/2016 passed by the High Court Of Delhi
                   At New Delhi)

                   THE COMMISSIONER OF SERVICE TAX, NEW DELHI IV         Petitioner(s)
                                                   VERSUS
                   INDUS TOWERS LTD.                                     Respondent(s)

                   (IA No.78938/2019-CONDONATION OF DELAY IN FILING and IA
                   No.78940/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
                   JUDGMENT) WITH
                   Diary No(s). 15144/2019 (XIV)
                   (FOR ADMISSION and I.R. and IA No.87917/2019-CONDONATION OF
                   DELAY IN FILING and IA No.87919/2019-EXEMPTION FROM FILING C/C
                   OF THE IMPUGNED JUDGMENT)

                   Diary No(s). 15161/2019 (XIV)
                   (FOR ADMISSION and I.R. and IA No.79184/2019-CONDONATION OF
                   DELAY IN FILING and IA No.79185/2019-EXEMPTION FROM FILING C/C
                   OF THE IMPUGNED JUDGMENT)

                   Date : 01-07-2019 These petitions were called on
                                        for hearing today.
                   CORAM :
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE B.R. GAVAI

                   For Petitioner(s)     Mr. Rupesh Kumar, Adv.
                                         Ms. Swarupama Chaturvedi, Adv.
                                         Mr. B. Krishna Prasad, AOR

                   For Respondent(s)     Mr. V. Lakshmikumaran, Adv.
                   D.15144/2019          Ms. Charanya Lakshmikumaran, Adv.
                                         Mr. Aditya Bhattacharya, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Reason: Tag with C.A. No. 10409-10410/2014.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR