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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(e) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(e)Commissioners-cum-Secretaries to Government, other functionaries officiating in the supertime scale of the Indian Administrative Service, Heads/Additional Heads of Departments in the Revenue and Excise hierarchy, Secretary to Governor, Secretary to Chief Minister, Resident Commissioner.