Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Jammu-Kashmir - Subsection Section 91(3) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (3)The Selection-cum-Oversight Committee shall then issue a show cause notice to the person against whom a complaint is received.
