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[Cites 0, Cited by 1] [Section 54(1)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1)(a) in The Bengal Agricultural Debtors Act, 1936

(a)intentionally makes any false statement in writing or makes any false statement which has been recorded whether on oath or not before any Board or an Appellate Officer, in any proceeding under this Act;