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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(2)Any weight, measure, weighing or measuring instrument presented for verification shall be complete in itself, and shall not bear a manufactures or dealer's mark which might be mistaken for the Inspector's Stamp.