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Supreme Court - Daily Orders

Lanka Prabhakar Rao vs Union Of India on 3 February, 2023

Bench: Dinesh Maheshwari, Hrishikesh Roy

                                                 1

     ITEM NO.45                         COURT NO.6                SECTION XII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).12418-12420/2022

     (Arising out of impugned final judgment and order dated 07-10-2021
     in WA No. 344/2021 07-10-2021 in WA No. 369/2021 04-02-2022 in IA
     No. 2/2021 passed by the High Court Of Andhra Pradesh At Amravati)

     LANKA PRABHAKAR RAO & ORS.                                    Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                         Respondent(s)

     (IA No. 75212/2022 - APPLICATION FOR SUBSTITUTION,         IA No.
     75214/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
     IA No. 75215/2022 - EXEMPTION FROM FILING O.T., IA No. 90371/2022
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
     75213/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES AND   IA No. 92117/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(C) No. 9322/2022 (XII-A)

     Date : 03-02-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)            Mr. Yelamanchili Shiva Santosh Kumar, Adv.
                                  Mr. Rudrajit Ghosh, Adv.
                                  Mr. Yatinder Chaudhary, Adv.
                                  Mr. Davinder Singh Khurana, Adv.
                                  Mr. Tarun Gupta, AOR

     For Respondent(s)            Mr. Mahfooz Ahsan Nazki, AOR
                                  Mr. Polanki Gowtham, Adv.
                                  Mr. Shaik Mohamad Haneef, Adv.
                                  Mr. T Vijaya Bhaskar Reddy, Adv.
                                  Mr. K V Girish Chowdary, Adv.
                                  Ms. Niti Richhariya, Adv.
Signature Not Verified
                                  Ms. Rajeswari Mukherjee, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.02.04
13:48:34 IST
Reason:                           Mr. Pradeep Kumar Mathur, AOR
                                   Ms. Vidushi Jain, Adv.
                                   Mr. Chiranjeev Johri, Adv.
                                   Mr. Vishu Vardhan, Adv.
                          2


 UPON hearing the counsel the Court made the following
                      O R D E R

A request for adjournment is made by Mr. Mahfooz Ahsan Nazki, learned counsel for the respondents, for filing counter affidavits.

List the matters on 21st March, 2023. (NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER