Supreme Court - Daily Orders
Lanka Prabhakar Rao vs Union Of India on 3 February, 2023
Bench: Dinesh Maheshwari, Hrishikesh Roy
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ITEM NO.45 COURT NO.6 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12418-12420/2022
(Arising out of impugned final judgment and order dated 07-10-2021
in WA No. 344/2021 07-10-2021 in WA No. 369/2021 04-02-2022 in IA
No. 2/2021 passed by the High Court Of Andhra Pradesh At Amravati)
LANKA PRABHAKAR RAO & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 75212/2022 - APPLICATION FOR SUBSTITUTION, IA No.
75214/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 75215/2022 - EXEMPTION FROM FILING O.T., IA No. 90371/2022
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
75213/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES AND IA No. 92117/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 9322/2022 (XII-A)
Date : 03-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Yelamanchili Shiva Santosh Kumar, Adv.
Mr. Rudrajit Ghosh, Adv.
Mr. Yatinder Chaudhary, Adv.
Mr. Davinder Singh Khurana, Adv.
Mr. Tarun Gupta, AOR
For Respondent(s) Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T Vijaya Bhaskar Reddy, Adv.
Mr. K V Girish Chowdary, Adv.
Ms. Niti Richhariya, Adv.
Signature Not Verified
Ms. Rajeswari Mukherjee, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.02.04
13:48:34 IST
Reason: Mr. Pradeep Kumar Mathur, AOR
Ms. Vidushi Jain, Adv.
Mr. Chiranjeev Johri, Adv.
Mr. Vishu Vardhan, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
A request for adjournment is made by Mr. Mahfooz Ahsan Nazki, learned counsel for the respondents, for filing counter affidavits.
List the matters on 21st March, 2023. (NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER