Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22A(3)] [Section 22A] [Entire Act]

Union of India - Subsection

Section 22A(3)(iii) in The Sugar Development Fund Rules, 1983

(iii)the useful life of the second hand machinery or equipment so used shall not be less than the term of repayment of sugar development fund loan;