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[Cites 0, Cited by 0] [Section 404(2)] [Section 404] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 404(2)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)all Councillors, shall on such date as may be specified in the order vacate their offices without prejudice to their eligibility for election under clause (d) ;