Delhi High Court - Orders
M/S. Rani Enterprises vs Principal Commissioner Of Customs, ... on 24 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11721/2021
CM APPL. 36214/2021 (direct respondents to release goods)
M/S. RANI ENTERPRISES ..... Petitioner
Represented by: Ms. Anjali J. Manish, Adv. With
Mr. Priyadarshi Manish & Mr.
Ritaj Kakker, Adv.
versus
PRINCIPAL COMMISSIONER OF CUSTOMS,
ICD, PATPARGANJ & ORS. ..... Respondents
Represented by: Mr. Zoheb Hossain, Sr. Standing
Counsel for R-1 & R-3.
Mr. Aditya Singla, Sr. Standing
Counsel for DRI.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 24.03.2022
1. List on 13th July, 2022.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J. MARCH 24, 2022 vk Signature Not Verified Signed By:JUSTICE MUKTA GUPTA W.P.(C) 11721/2021 Page 1 of 1 Signing Date:25.03.2022 18:24:34