Delhi High Court - Orders
Sateesh Jain vs Uco Bank on 18 May, 2023
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3662/2018 & CRL.M.A. 28491/2018
SATEESH JAIN ..... Petitioner
Through: Mr. Chandra Shekhar, Mr. Manoj
Agarwal and Mr. Prashant Shekhar,
Advs.
versus
UCO BANK ..... Respondent
Through: Mr. Rajesh Ratan, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 18.05.2023
1. No time left.
2. List on 18th October, 2023.
3. Interim orders to continue till then.
4. Order be uploaded on the website of this Court ANISH DAYAL, J MAY 18, 2023/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 14:58:06