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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Kerala - Subsection

Section 104(1)(la) in The Kerala Panchayat Buildings Rules, 2011

(la)[ Every part of a building within a floor shall be accessible by a wheel chair and in ease of level difference between parts they shall be connected by ramp/slop ways with minimum specification as above.] [Inserted by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]