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[Cites 2, Cited by 2]

Rajasthan High Court - Jaipur

Chanchal Khurana S/O Shri Mangi Lal ... vs The State Of Rajasthan on 21 August, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

                     S.B. Civil Writ Petition No. 13206/2019

1.         Chanchal Khurana S/o Shri Mangi Lal Khurana, Aged
           About 32 Years, R/o Near Punjabi Mandir, Shrimadhopur,
           District Sikar, Rajasthan.
2.         Mukesh Kumar Sharma S/o Sunda Ram Sharma, Aged
           About 33 Years, R/o Village Ranpura, Post Kasarda,
           District Sikar, Rajasthan.
                                                                                  ----Petitioners
                                               Versus
1.         The State Of Rajasthan, Through The Secretary Medical
           And      Health        Department,            Government             Of     Rajasthan,
           Jaipur.
2.         Director, (Public Health) Medical And Health Services,
           Government Of Rajasthan, Jaipur.
3.         Nodal        Officer,      Mnjy,       Medical         And       Health        Services,
           Government Of Rajasthan, Jaipur.
4.         Additional          Director,         Medical         And       Health         Services,
           Government Of Rajasthan, Jaipur.
5.         Rajasthan Medical Services Corporation Limited (Rmsc),
           Department Of Medical And Health Services, Health
           Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
           Managing Director.
6.         The Chief Medical And Health Officer, Sikar.
7.         The Secretary, Medicare Relief Society, Srimadhopur,
           District Sikar, Rajasthan.
8.         The        Medical         Officer,        Community              Health         Centre,
           Srimadhopur, District Sikar, Rajasthan.
                                                                              ----Respondents

Connected With S.B. Civil Writ Petition No. 705/2019 Ram Hari Meena S/o Shri Rambharosi Meena, Aged About 45 Years, By Caste Meena, R/o Village And Post Danalpur Via Mahaveer Ji, Tehsil Hindauncity, District Karauli, Rajasthan.

----Petitioner Versus (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (2 of 42) [CW-13206/2019]

1. State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Secretariat, Govt. Of Rajasthan, Jaipur.

2. Director Mission (Nrhm), Medical And Health Department, Govt. Of Rajasthan, Swasthya Bhawan, Tilak Marg, C- Scheme, Jaipur.

3. Chief Medical And Health Officer, Sawaimadhopur.

4. Block Chief Medical Officer, Bamanwas, District Sawaimadhopur.

----Respondents S.B. Civil Writ Petition No. 5693/2019 Yaduraj Jangid S/o Shri Kailash Prasad Jangid, Aged About 40 Years, R/o New Anaj Mandi Ke Samne, Lalsot, Dausa.

----Petitioner Versus

1. The State Of Rajasthan Through The Secretary And Health Department, Government Of Rajasthan, Jaipur.

2. Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Dausa.

4. The Junior Specialist In-Charge Community Health Centre, Lalsot, District Dausa.

----Respondents S.B. Civil Writ Petition No. 5973/2019

1. Dharmendra Kumar S/o Mansha Ram, Aged About 43 Years, R/o Ramkunj Colony, Saipau Road, Dholpur, Rajasthan.

2. Brij Kishor Sharma S/o Murari Lal Sharma, Aged About 28 Years, R/o Darupura, Post Moja Ka Nagla, District Dholpur, Rajasthan.

3. Pawan Kumar S/o Prem Singh, Aged About 26 Years, R/o Ward No. 13, Mata Ka Math, Rajakhera, Kachiyat Mohalla, Dholpur, Rajasthan.

4. Subhash Chand S/o Mangal Singh, Aged About 31 Years, R/o Ward No. 21, Mohalla Rohai, Rajakhera, District Dholpur, Rajasthan

5. Ravindra Kumar Sharma S/o Lajja Ram Sharma, Aged About 23 Years, R/o Buddha Ka Pura, Bari Road, Dholpur, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (3 of 42) [CW-13206/2019] Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

6. The Chief Medical And Health Officer, Dholpur.

7. The Medical Officer, Community Health Centre, Maniya, Dholpur, Rajasthan.

8. The Medical Officer, Community Health Centre, Rajakhera, Dholpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 6067/2019 Kamlesh Kumari D/o Shri Dulichand, Aged About 28 Years, Village And Post Raithal Tehsil Mangrol District Baran Rajasthan. At Present Working At Chc Siswali, District Baran.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur.

2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Rajasthan Medical Service Corporation Department, Through Its Chairman/ Managing Director, Gandhi Block, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.

4. Nodal Officer, Mndy/mnjy, Medical And Health Services, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (4 of 42) [CW-13206/2019]

5. Chief Medical And Health Officer, Baran.

6. Block Chief Medical Officer, Chc Siswali, District Baran

7. Medical Officer Incharge, Community Health Center, Siswali, Baran.

8. Secretary, Rajasthan Medical Relif Society, Chc Siswali, District Baran

----Respondents S.B. Civil Writ Petition No. 6204/2019

1. Jaswant Dagdi S/o Shri Gangaram Dagdi, Aged About 28 Years, R/o Kailash Colony, Chhawani Beawar, District Ajmer, Presently Working As Helpar(Ddc Assistant), At Government Amritkaur Hospital Beawar, District Ajmer.

2. Manish S/o Late Shri Ghanshyam, R/o 63, Shivganj Colony Beawar, District Ajmer, Presently Working As Helpar(Ddc Assistant), At Government Amritkaur Hospital Beawar, District Ajmer.

3. Prabhat Sindal S/o Bhanwar Lal, R/o Near Bus Stand, Lilambi Pali, District Plai, Presently Working As Helpar At Government Amritkaur Hospital Beawar, District Ajmer.

4. Hari Ram S/o Nandu Ram, R/o Shahpura Mohalla, Hostal Road, Beawar, District Ajmer, Presently Working As Helpar At Government Amritkaur Hospital Beawar, District Ajmer.

5. Suresh Jaswani S/o Preetam Jeswani, R/o 2/6 Shastri Nagar Beawar, District Ajmer, Presently Working As Helpar, At Government Amritkaur Hospital Beawar, District Ajmer.

----Petitioners Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur.

2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Rajasthan Medical Relief Society Through Its Member Secretary, Government Amrit Kaur Hospital Beawar District Ajmer.

4. Principal Medical Officer, Government Amrit Kaur Hospital Beawar District Ajmer.

----Respondents (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (5 of 42) [CW-13206/2019] S.B. Civil Writ Petition No. 6207/2019

1. Umesh Sangela S/o Shri Dharmi Chand Sangela, Aged About 37 Years, R/o 136, Ambedkar Nagar, Near Church Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

2. Mahesh Ral S/o Kishan Lal Ral, R/o Harijan Basti,ward No. 25 Barmer,district Barmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

3. Mohit Gujrati S/o Shri Dharamdas Gujrati, R/o Ambedkar Nagar, Near Church Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

4. Atish Sangela S/o Ashok Kumar Sangela, R/o 177, Harijan Basti Ward No.8 Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

5. Rishiraj Gujrati S/o Kana Ram Gujrati, R/o 197,ambedkar Nagar, Near Church Road Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

6. Ravi Kumar Panwar S/o Ashok Kumar Panwar, R/o Nehru Nagar Harijan Colony Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

7. Vinod Kumar Jaedaya S/o Chetan Jaedaya, R/o 157, Kot Gali Harijan Basti Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

8. Dilip Kumar Lakkhan S/o Ram Prasad Lakkhan, R/o Gali No.5, New Colony, College Road, Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

9. Roshan Ghawary S/o Subhas Ghawary, R/o Ward No. 8, Ambedkar Nagar Beawar, District Ajmer, Presently Working As Trolly Men, At Government Amritkaur Hospital Beawar, District Ajmer.

----Petitioners Versus

1. The State Of Rajasthan, Through Principal Secretary, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (6 of 42) [CW-13206/2019] Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur.

2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Rajasthan Medical Relief Society, Through Its Member Secretary, Government Amrit Kaur Hospital Beawar District Ajmer.

4. Principal Medical Officer, Government Amrit Kaur Hospital Beawar District Ajmer.

----Respondents S.B. Civil Writ Petition No. 6227/2019

1. Fateh Chand S/o Laxmi Narayan, Aged About 38 Years, R/o 3448, Chokadi Hajuri Top Khana Kothi Koliyan, Papao Walon Ka Mohalla, Jaipur, Rajasthan.

2. Rahul Sen S/o Radhey Shyam Sen, Aged About 24 Years, R/o 215, Musalwano Wali Gali, Marena, Tehsil Rajakhera, District Dholpur, Rajasthan.

3. Girraj Prasad Swarnkar S/o Mohan Lal Swarnkar, Aged About 39 Years, R/o C/o Ganpat Lal Soni, House No. 1369, Niwas Mehant Ka Rasta, Ramganj Bazar, Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

6. The Chief Medical And Health Officer, Jaipur-I, District Jaipur.

7. The Medical Officer, Urban Primary Health Centre, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (7 of 42) [CW-13206/2019] Jawahar Nagar, Kacchi Basti, Jaipur-I, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 6275/2019

1. Jaswant Singh S/o Shri Samundra Singh, Aged About 50 Years, R/o 222 Bhargev Colony Beawar, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

2. Rashul Kathat S/o Najja Kathat, R/o Village Naya Gav Sharfala, Tehsil Beawar, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

----Petitioners Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur.

----Respondent S.B. Civil Writ Petition No. 6275/2019

----Petitioners Versus

1. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

----Respondent S.B. Civil Writ Petition No. 6275/2019

1. Puspendra Singh Khichi S/o Shri Madan Singh Khichi, R/o 174 Nand Nagar, Beawar, District Ajmer, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

2. Kushal Singh Chauhan S/o Shri Gopi Singh Chauhan, R/o 1/263, Saket Nagar Housing Board Colony, Beawar, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

3. Kailash Chandra S/o Shri Onkar Lal, R/o 41/791 Maha Ram Tanwar Colony, Beawar, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

4. Shyam Sunder S/o Shri Ghisu Lal, R/o 12/8 Kot Gali Suraj Pol Gate, Beawar, District Ajmer, Presently Working As (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (8 of 42) [CW-13206/2019] Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

5. Anand Singh S/o Shri Pream Singh, R/o Village Gola, Tehsil Pisachan, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

6. Road Singh Rawat S/o Shri Har Lal Singh, R/o Village Shahapura, Tehsil Beawar, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

7. Santu Lal Sharma S/o Shri Prabhu Lal, R/o Front Of Kuldeep General Store, Bhargav Colony, Beawar, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

8. Gopal Lal S/o Shri Devi Lal Bhat, R/o 76 Polwala Mohalla, Bassi, Tehsil Masuda, District Ajmer, Presently Working As Security Guard, At Government Amritkaur Hospital Beawar, District Ajmer.

----Petitioners Versus

1. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

2. Rajasthan Medical Relief Society, Through Its Member Secretary, Government Amrit Kaur Hospital Beawar District Ajmer.

3. Principal Medical Officer, Government Amrit Kaur Hospital Beawar District Ajmer.

----Respondents S.B. Civil Writ Petition No. 6312/2019

1. Shiv Ratan S/o Shri Jhuntha Ram, Aged About 36 Years, R/o Vpo Gagyasar, Tehsil Fatehpur, District Sikar, Rajasthan.

2. Sultan Maharia S/o Shri Pooran Ram Maharia, Aged About 27 Years, R/o Vpo Dantru, Tehsil Fatehpur, District Sikar, Rajasthan.

3. Radhe Shyam Jangir S/o Shri Ram Gopal Jangir, Aged About 27 Years, R/o Vpo Dantru, Tehsil Fatehpur, District Sikar, Rajasthan.

4. Anil Kumar Jakhar S/o Shri Harlal Singh Jakhar, Aged (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (9 of 42) [CW-13206/2019] About 41 Years, R/o Vpo Deenarpura Rosawa, Tehsil Fatehpur, District Sikar, Rajasthan.

5. Govind Matolia S/o Shri Ramswarup Matolia, Aged About 29 Years, R/o Ward No. 31, Singhaniya Ka Bagicha, Mohalla Teliyan, Bhatara Ki Bagichi Ke Pass, Fatehpur Shekhawati, District Sikar, Rajasthan.

6. Naresh Kumar S/o Shri Murari Lal, Aged About 31 Years, R/o Vpo Beenasar, Tehsil Churu, District Churu, Rajasthan.

7. Ashwini Kumar S/o Shri Tarachand, Aged About 30 Years, R/o Mirjwas, Kheri Radan, Sikar, District Sikar, Rajasthan.

8. Babita Devi W/o Shri Satyanarayan Sharma, Aged About 39 Years, R/o Ward No. 09, 52, Holi Wala Mohalla, Kishanpura, Jaipur, District Jaipur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Halth, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Director (Public Health), Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. The Joint Secretary, Mediccan And Health Services, Ajmer Zone, District Ajmer, Rajasthan.

4. The District Collector, Sikar, District Sikar, Rajasthan.

5. The Secretary, Rajasthan Medicare Relief Society, Sikar District Sikar, Rajasthan.

6. The Chief Medical And Health Officer, Sikar, District Sikar, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 6554/2019 Mamta Chouhan W/o Yogender Singh, Aged About 32 Years, R/o Village Himmatpura Post Kishanpura Via Kabra Tehsil Beawar District Ajmer, Rajasthan At Present Working At Phc Kotra Block Jawaja District Ajmer.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (10 of 42) [CW-13206/2019] Jaipur.

2. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

6. The Chief Medical And Health Officer, Ajmer.

7. Block Chief Medical And Health Officer, Jawaja, Ajmer.

8. Medical Officer In Charge, Primary Health Centre, Kotra, District Ajmer.

----Respondents S.B. Civil Writ Petition No. 6661/2019

1. Subhash Berwal S/o Bhagirath Mal, Aged About 30 Years, R/o At Present Working As Computer Operator At Phc Kirdoli, Block Kudan, Distt. Sikar.

2. Jitendra Kumar S/o Jagana Ram, Aged About 31 Years, R/o At Present Working As Computer Operator At Phc Biraniya, Block Fatehpura, Distt. Sikar.

3. Sunita Kumari W/o Babu Lal, Aged About 29 Years, R/o At Present Working As Computer Operator At Chc Fatehpura, Block Fatehpura, Distt. Sikar.

4. Govind Matoliya S/o Ramswaroop Matoliya, Aged About 30 Years, R/o At Present Working As Computer Operator At Chc Fatehpura, Block Fatehpura, Distt. Sikar.

5. Suresh Kumar Godara S/o Harlal Singh, Aged About 32 Years, R/o At Present Working As Computer Operator At Phc Biraniya, Block Fatehpura, Distt. Sikar.

6. Mohammad Mohasin Khan S/o Basir Khan, Aged About 30 Years, R/o At Present Working As Computer Operator At Chc Beswa, Block Fatehpura, Distt. Sikar.

7. Shakeel Khan S/o Liyakat Khan, Aged About 31 Years, R/o At Present Working As Computer Operator At Chc Rolsahabsar, Block Fatehpura, Distt. Sikar.

8. Ravindra Kumar Dholpuria S/o Ramesh Kumar, Aged (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (11 of 42) [CW-13206/2019] About 27 Years, R/o At Present Working As Computer Operator At Phc Dhandhan, Block Fatehpura, Distt. Sikar.

9. Mahesh Kumar S/o Mahabir Prasad, Aged About 29 Years, R/o At Present Working As Computer Operator At Phc Balara, Block Laxmangarh, Distt. Sikar.

10. Pankaj Tailor S/o Jagana Ram, Aged About 33 Years, R/o At Present Working As Computer Operator At Phc Tihawali, Block Fatehpura, Distt. Sikar.

11. Mukesh Kumar Nitharwal S/o Prahlad Raj Nitharwal, Aged About 30 Years, R/o At Present Working As Computer Operator At Chc Ringas, Block Shri Madhopur, Distt. Sikar.

12. Tarachand Haritwal S/o Gopal Lal Haritwal, Aged About 29 Years, R/o At Present Working As Computer Operator At Chc Ringas, Block Shri Madhopur, Distt. Sikar.

13. Dinesh Kumar S/o Sanwar Mal Kumawat, Aged About 33 Years, R/o At Present Working As Computer Operator At Phc Lisariya, Block Shri Madhopur, Distt. Sikar.

14. Vinod Kumar S/o Bodu Ram, Aged About 30 Years, R/o At Present Working As Computer Operator At Chc Mau, Block Shri Madhopur, Distt. Sikar.

15. Balbir Singh S/o Heera Lal, Aged About 32 Years, R/o At Present Working As Computer Operator At Phc Abhawas, Block Shri Madhopur, Distt. Sikar.

16. Shankar Lal Verma S/o Ganesh Ram Verma, Aged About 33 Years, R/o At Present Working As Computer Operator At Phc Divrala, Block Shri Madhopur, Distt. Sikar.

17. Om Prakash Yadav S/o Sadhu Ram Yadav, Aged About 31 Years, R/o At Present Working As Computer Operator At Phc Dhabawali, Block Shri Madhopur, Distt. Sikar.

18. Nagar Mal Verma S/o Banshidhar Verma, Aged About 32 Years, R/o At Present Working As Computer Operator At Phc Mundru, Block Shri Madhopur, Distt. Sikar.

19. Rajpal Kalirawana S/o Sanwar Mal, Aged About 32 Years, R/o At Present Working As Computer Operator At Chc Ringas, Block Shri Madhopur, Distt. Sikar.

20. Subhash Bajiya S/o Banshidhar Bajiya, Aged About 30 Years, R/o At Present Working As Computer Operator At Chc Ringas, Block Shri Madhopur, Distt. Sikar.

21. Saroj Devi D/o Ganpat Ram Bajiyaaged, Aged About 30 Years, R/o At Present Working As Computer Operator At (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (12 of 42) [CW-13206/2019] Chc Ringas, Block Shri Madhopur, Distt. Sikar.

22. Phoolchand Yadav S/o Kalu Ram Yadav, Aged About 27 Years, R/o At Present Working As Ddc Helper At Chc Ringas, Block Shri Madhopur, Distt. Sikar.

23. Rampal S/o Rudaram, Aged About 34 Years, R/o At Present Working As Computer Operator At Phc Shyamgarh, Block Piprali, Distt. Sikar.

24. Sita Ram Chhabarwal S/o Jawahara Ram, Aged About 31 Years, At Present Address Vill-Post- Pewa, Dist- Sikar R/o At Present Working As Computer Operator At Chc Dhod, Block Kudan Distt. Sikar.

25. Jitendra Singh S/o Mahendra Kumar, Aged About 30 Years, R/o At Present Working As Computer Operator At Chc Dhod, Block Kudan, Distt. Sikar.

26. Arvind Kumar S/o Vidhydhar Singh, Aged About 28 Years, R/o At Present Working As Computer Operator At Phc Patoda, Block Laxmangarh, Distt. Sikar.

27. Niraj Kumar Jangir S/o Sita Ram Jangir, Aged About 30 Years, R/o At Present Working As Computer Operator At Phc Patoda, Block Laxmangarh, Distt. Sikar.

28. Ajay Kumar Chejara S/o Dwarka Prasad, Aged About 32 Years, R/o At Present Working As Computer Operator At Phc Panlawa, Block Laxmangarh, Distt. Sikar.

29. Narendra Kumar Kumawat S/o Prabhakar Kumawat, Aged About 28 Years, R/o At Present Working As Computer Operator At Phc Shishu, Block Piprali, Distt. Sikar.

30. Sanjeev Kumar Nais/o Kheta Ram, Aged About 29 Years, R/o At Present Working As Computer Operator At Phc Sangrwa, Block Piprali, Distt. Sikar.

31. Shoyab Ali Chaubdar S/o Asgarali, Aged About 31 Years, R/o At Present Working As Computer Operator At Chc Danta, Block Dantaramgarh, Distt. Sikar.

32. Rajesh Kumar Gujar S/o Ramkaran Singh, Aged About 30 Years, R/o At Present Working As Computer Operator At Phc Sirohi, Block Neem Ka Thana, Distt. Sikar.

33. Vijendra Singh Meena S/o Ramkaran Singh, Aged About 31 Years, R/o At Present Working As Computer Operator At Phc Chala, Block Neem Ka Thana, Distt. Sikar.

34. Jai Prakash S/o Sanwar Mal Prajpat, Aged About 33 Years, R/o At Present Working As Computer Operator At Phc (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (13 of 42) [CW-13206/2019] Rasidpura, Block Kudan, Distt. Sikar.

35. Rakesh Samota S/o Rameshwar Singh, Aged About 31 Years, R/o At Present Working As Computer Operator At Phc Nangal, Block Shri Madhopur, Distt. Sikar.

36. Bhupesh Kumar Sharma S/o Kapil Dev Sharma, Aged About 32 Years, R/o At Present Working As Lab Sahayak At Chc Srimadhopur, District Sikar.

37. Vinod Biloniya S/o Jagdeesh Prasad, Aged About 33 Years, R/o At Present Working As Lab Sahayak At Chc Srimadhopur, District Sikar.

38. Sunil Kumar Sharma S/o Prabhu Dayal Sharma, Aged About 30 Years, R/o At Present Working As Ward Boy/helper At Chc Srimadhopur, District Sikar.

39. Budhi Prakash Sharma S/o Bajaranglal Sharma, Aged About 30 Years, R/o At Present Working As Ddc Helper At Chc Srimadhopur, District Sikar.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

5. The Chief Medical And Health Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 6664/2019

1. Mahendra Kumar Sahu S/o Ramnivas Sahu, Aged About 32 Years, R/o At Present Working At Pmo, District Tonk.

2. Lokesh Kumar Bansiwal S/o Ghasi Lal Bhansali, Aged About 34 Years, R/o At Present Working At Chc Peeplu, District Tonk.

3. Ramavtar Gurjar S/o Badri Lal Gurjar, Aged About 33 Years, R/o At Present Working At Chc Peeplu, District (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (14 of 42) [CW-13206/2019] Tonk.

4. Avinash Sahu S/o Jagdish Prasad Sahu, Aged About 25 Years, R/o At Present Working At Cmho Office, District Tonk.

5. Dhooli Ram Gurjar S/o Surajmal Gurjar, Aged About 25 Years, R/o At Present Working At Datawas, District Tonk.

6. Ranjeet Chouhan S/o Jagdish Chouhan, Aged About 30 Years, R/o At Present Working At Chc Malpura, District Tonk.

7. Vikas Kumar S/o Ramawatar, Aged About 37 Years, R/o Village Post Nai Sadak Deeg, Bharatpur, Chc Deeg, District Bharatpur.

8. Rajendra Singh S/o Nathali, Aged About 30 Years, R/o Village Post Songaon Tehsil, District Bharatpur, Chc Deeg, Bharatpur.

9. Kishan Singh S/o Surendar Singh, Aged About 31 Years, R/o Village Post Bhuda Gate, Deeg, District Bharatpur.

10. Roopnarayan Mali S/o Suwa Lal Mali, Aged About 32 Years, R/o At Present Working At Phc Raholi, District Tonk.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

6. The Chief Medical And Health Officer, Bharatpur

7. The Chief Medical And Health Officer, Tonk.

----Respondents (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (15 of 42) [CW-13206/2019] S.B. Civil Writ Petition No. 6675/2019

1. Santosh Kaler Daughter Of Shri Bajrang Lal Kaler, Aged About 30 Years, Resident Of Village Birmi Via Bisau, Tehsil Malsisar, District Jhunjhunu (Raj.)

2. Sarita Chahar Wife Of Shri Sunil Jhajhadiya, Aged About 35 Years, Resident Of Village Ranasar, Tehsil Nawalgarh, District Jhunjhunu (Raj.)

3. Vijay Kumar Son Of Shri Pyare Lal, Aged About 33 Years, Resident Of Village And Post Pratap Pura, District Jhunjhunu (Raj.)

4. Sumita Daughter Of Shri Rohitash, Aged About 33 Years, Resident Of Village Kutubpura, Post Badangarh, Tehsil Chirawa, District Jhunjhunu (Raj.)

5. Suresh Kumar Sharma Son Of Shri Satya Narayan Sharma, Aged About 50 Years, Resident Of Ward No. 39, Jhunjhunu, District Jhunjhunu (Raj.)

6. Rajendra Kumar Son Of Shri Subhash Chandra, Aged About 36 Years, Resident Of Jeevan Niwas, Post Dhadhot, Tehsil Buhana, District Jhunjhunu (Raj.)

7. Govind Kumar Son Of Shri Subhash Chandra, Aged About 26 Years, Resident Of Village And Post Jabasar, District Jhunjhunu (Raj.)

8. Priyanka Kumari Daughter Of Shri Satya Veer Singh, Aged About 26 Years, Resident Of Village And Post Bibasar, District Jhunjhunu (Raj.)

9. Ajay Son Of Shri Rajendra, Aged About 26 Years, Resident Of Village Bhadenda Khurd, District Jhunjhunu (Raj.)

10. Vishal Janu Son Of Shri Jay Karan Singh, Aged About 29 Years, Resident Of Village Bahadurwas, District Jhunjhunu (Raj.)

11. Sunil Kumar Saini Son Of Shri Samdar Saini, Aged About 32 Years, Resident Of Village And Post Badagaon, District Jhunjhunu (Raj.)

12. Suresh Lunia Son Of Shri Subhash Lunia, Aged About 26 Years, Resident Of Village Hamirwash Bajawa, Tehsil And District Jhunjhunu (Raj.)

13. Mukesh Kumar Son Of Shri Tara Chand Budania, Aged About 34 Years, Resident Of Village Seelsar, Ward No. 05, Tehsil And District Jhunjhunu (Raj.) (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (16 of 42) [CW-13206/2019]

14. Sunita Daughter Of Shri Kurdaram, Aged About 33 Years, Resident Of Village Haslasar, Post Badagaon, Tehsil Udaipurwati, District Jhunjhunu (Raj.)

15. Sandeep Chahar Son Of Shri Rameshwar Lal, Aged About 31 Years, Resident Of Village And Post Bakra, District Jhunjhunu (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Govt. Secretariat, Govt. Of Rajasthan Jaipur (Raj.)

2. The Director (Public Health) Medical And Health Service, Rajasthan Swasthya Bhawan, Tilak Marg, Jaipur.

3. Rajasthan Medical Relief Society, Through Its Member Secretary, Government Bhagwan Das Khaitan Hospital, Jhunjhunu (Raj.)

4. Principal Medical Officer, Government Bhagwan Das Khaitan Hospital, Jhunjhunu (Raj.)

----Respondents S.B. Civil Writ Petition No. 6790/2019

1. Deep Kanwar D/o Nahar Singh, Aged About 30 Years, R/o Vilage Karkeri Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator) Mrs At Phc Karkeri District Ajmer.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

----Respondent S.B. Civil Writ Petition No. 6790/2019

----Petitioners Versus

1. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

----Respondent S.B. Civil Writ Petition No. 6790/2019

1. Jaffar Hussain S/o Nizamuddin, Aged About 29 Years, R/o (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (17 of 42) [CW-13206/2019] Village Kishangarh Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Phc Karkeri District Ajmer.

2. Mool Chand Regar S/o Balu Ram, Aged About 30 Years, R/o Village Bhadun Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Phc Bhadun District Ajmer.

3. Iliyas Mohammad S/o Bashir Mohammad, Aged About 31 Years, R/o Village Harmada Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Chc Harmada District Ajmer.

4. Kuldeep S/o Ramkishan, Aged About 31 Years, R/o Village Roopangarh Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Chc Roopangarh District Ajmer.

5. Ram Gopal Sunariwal S/o Sukhdev Sunariwal, Aged About 24 Years, R/o Village Kuchil Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Phc Kuchil District Ajmer.

6. Rupali Dadhich D/o Satyanarayan Dadhich, Aged About 26 Years, R/o Village Roopangarh Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Phc Sursura District Ajmer.

7. Pratap Singh S/o Nahar Singh, Aged About 23 Years, R/o Vilage Karkeri Block Kishangarh Ajmer At Present Working As Machine With Man (Computer Operator)Mrs At Phc Karkeri District Ajmer

8. Shabana Bano D/o Abdul, Aged About 27 Years, R/o Village Makarana Block Makarana Nagaur At Present Working As Machine With Man (Computer Operator)Mrs At Chc Makarana District Nagaur

9. Ghanshayam Vaishnav S/o Sitaram Vaishnav, Aged About 31 Years, R/o Village Roopangarh Block Kishangarh Ajmer At Present Working As Lab Assistant With Mrs At Chc Roopangarh District Ajmer.

----Petitioners Versus

1. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

2. Nodal Officer, Mnjy, Medical And Health Services, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (18 of 42) [CW-13206/2019] Government Of Rajasthan, Jaipur.

3. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

5. The Chief Medical And Health Officer, Ajmer.

6. The Chief Medical And Health Officer, Nagaur.

----Respondents S.B. Civil Writ Petition No. 6807/2019

1. Nemi Chand Kumawat S/o Panna Lal Kumawat, R/o At Present Working As Computer Operator At Phc Dantra Block Pisangan District- Ajmer.

2. Vimla Kumawat W/o Nemi Chand Kumawat, R/o At Present Working As Computer Operator At Phc Nagelav Block Pisangan District- Ajmer.

3. Kartik Swami S/o Shiv Das Vaishnav, R/o At Present Working As Computer Operator At Phc Bhanwta Block Pisangan District- Ajmer

4. Deepak Goyar S/o Ramchora Goyar, R/o At Present Working As Computer Operator At Phc Saradhana Block Pisangan District- Ajmer.

5. Ramdev Gurjar S/o Madha Gurjar, R/o At Present Working As Computer Operator At Phc Karnos Block Pisangan District- Ajmer.

6. Niyamat Ali S/o Nijamuden Kurishi, R/o At Present Working As Computer Operator At Phc Kishanpura, Bewar District- Ajmer.

7. Suresh Prajapat S/o Gopi Lal Prajapat, R/o At Present Working As Computer Operator At Phc Rajiyawas, Bewar District- Ajmer.

8. Chhagan Singh S/o Chiman Singh, R/o At Present Working As Computer Operator At Phc Bada Kehara District- Ajmer.

9. Rakesh S/o Moti Singh, R/o At Present Working As Computer Operator At Phc Rajiwas District- Ajmer.

10. Ashutosh Sharma S/o Rathan Lal Sharma, R/o At Present Working As Computer Operator At Chc Jaliwa District-

(D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (19 of 42) [CW-13206/2019] Ajmer.

11. Dinesh Singh Rawat S/o Harish Singh Rawat, R/o At Present Working As Computer Operator At Phc Ramgarh, Masuda District-Ajmer.

12. Ajad Kathat S/o Ayuab Khathat, R/o At Present Working As Computer Operator At Phc Ravala Ka Bariya District- Ajmer.

13. Sharvan Singh Rathore S/o Hanuman Singh, R/o At Present Working As Computer Operator At Phc Kirap Block Masuda District Ajmer.

14. Vishanu Sankhala S/o Norat Mal Sankhala, R/o At Present Working As Computer Operator At Phc Kharva Block Masuda District Ajmer.

15. Renu Kanwar W/o Balveer Singh, R/o At Present Working As Computer Operator At Chc Lulva Block Masuda District Ajmer.

16. Neha Sharma D/o Sajjan Sharma, R/o At Present Working As Block Data Entry Operator At Bcmo Office Masuda Block Masuda District Ajmer.

17. Vinod Choudhary So Nand Ram Choudhary, R/o At Present Working As Computer Operator At Phc Jethana Block Pisangan District- Ajmer

18. Ravindra Prakash Jain S/o Prem Chand Jain, R/o At Present Working As Computer Operator At Phc Bidikchwas Block Pisangan District- Ajmer.

19. Peeru Lal S/o Shankar Lal, R/o At Present Working As Computer Operator At Phc Budhawara Block Pisangan District- Ajmer.

20. Naryan Singh S/o Madan Singh, R/o At Present Working As Computer Operator At Chc Vijay Nagar Block Masuda District- Ajmer.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Additional Director, Medical And Health Services, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (20 of 42) [CW-13206/2019] Government Of Rajasthan, Jaipur.

4. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

5. The Chief Medical And Health Officer, Ajmer.

----Respondents S.B. Civil Writ Petition No. 6835/2019 Ashok Kumar Pandey S/o Shri Jagdish Prasad Sharma, Aged About 33 Years, R/o Village Buntoli, Post Baniyana, Tehsil Lawan, Distt. Dausa (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Dausa.

4. The Junior Specialist In-Charge Community Health Centre, Lalsot, District Dausa.

5. Rajasthan Medical Relief Society, District Dausa Through Its Secretary.

----Respondents S.B. Civil Writ Petition No. 7471/2019 Ashish Sharma S/o Shri Ramawtar Sharma, Aged About 29 Years, R/o Dhan Ji Ki Gali Brahmpuri, Chomu District Jaipur, Presently Working As Helper, At Chc Chomu, District Jaipur.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur.

2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Rajasthan Medical Relief Society, Through Its Member Secretary, Chc Chomu District Jaipur.

4. Chief Medical And Health Officer, Jaipur-Ii, District Jaipur.

(D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (21 of 42) [CW-13206/2019]

5. Medical Officer, Chc Chomu District Jaipur.

----Respondents S.B. Civil Writ Petition No. 7619/2019 Pikkan Kumar Saini S/o Shri Ganesh Narayan Saini, Aged About 35 Years, R/o Samod Road Nimide, Hathnoda, District Jaipur, Presently Working As Computer Operator (Man With Machine), At Chc Chomu, District Jaipur.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur.

2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Rajasthan Medical Relief Society, Through Its Member Secretary, Chc Chomu District Jaipur.

4. Chief Medical And Health Officer, Jaipur It, District Jaipur.

5. Medical Officer, Chc Chomu District Jaipur.

----Respondents S.B. Civil Writ Petition No. 7694/2019

1. Chhitar Lal Malav S/o Babu Lal Malav, Aged About 33 Years, At Present Working As (Mnjy) Assistant Lab Technician At Uphc Surajpole, District Kota.

2. Kishan Gopal S/o Mohan Lal, Aged About 40 Years, At Present Working As (Mnjy) Assistant Lab Technician At Uphc Tipta, District Kota.

3. Durga Lal Lodha S/o Narayan Lal Lodha, Aged About 43 Years, At Present Working As (Mnjy) Assistant Lab Technician At Aphc Arandkheda, Block-Kaithoon, District Kota.

4. Yogendra Singh Jadon S/o Bhanwar Singh, Aged About 39 Years, At Present Working As (Mnjy) Assistant Lab Technician At Uphc Govind Nagar, District Kota.

5. Hemant Chaturvedi S/o Pramod Chaturvedi, Aged About 33 Years, At Present Working As (Mnjy) Assistant Lab Technician At Dispensary Police Line Kota City, District Kota.

6. Sakhi Ahmed S/o Ali Hussain, Aged About 25 Years, At (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (22 of 42) [CW-13206/2019] Present Working As (Mnjy) Assistant Lab Technician At Chc Ramganjmandi, Block-Khairabaad, District Kota.

7. Surajmal Suman S/o Prabhu Lal Suman, Aged About 30 Years, At Present Working As (Mnjy) Computer Operator At Chc Morak, Block-Khairabaad, District Kota.

8. Abdul Husain Shaikh S/o Abdul Wahid Shaikh, Aged About 29 Years, At Present Working As (Mnjy) Computer Operator At Chc Suket, Block-Khairabaad, District Kota.

9. Mukesh Kumar S/o Suresh Kumar, Aged About 43 Years, At Present Working As (Mnjy) Computer Operator At Chc Ramganjmandi, Block-Khairabaad, District Kota.

10. Vijendra Singh S/o Satya Narayan Singh Panwar, Aged About 30 Years, At Present Working As (Mnjy) Lab Helper At Uphc Tipta, District Kota.

11. Ram Lal Bagri S/o Mohan Lal Bagri, Aged About 26 Years, At Present Working As (Mnjy) Lab Helper At Chc Morak, Block-Khairabaad, District Kota.

12. Dinesh Kumar Sinoliya S/o Kanhya Lal Sinoliya, Aged About 32 Years, At Present Working As (Mnjy) Lab Helper At Aphc Satalkhedi, Block-Khairabaad, District Kota.

13. Faizal Khan S/o Sajid Mohammad, Aged About 23 Years, At Present Working As (Mnjy) Lab Helper At Chc Suket, Block-Khairabaad, District Kota.

14. Meharu Nisha D/o Jahid Khan, Aged About 41 Years, At Present Working As (Mnjy) Lab Helper At Chc Suket, Block-Khairabaad, District Kota.

15. Anwar Khan S/o Babu Khan, Aged About 40 Years, At Present Working As (Mnjy) Lab Helper At Phc Khairabaad, Block-Khairabaad, District Kota.

16. Uttam Kumar S/o Keshu Ram, Aged About 38 Years, At Present Working As (Mnjy) Lab Helper At Chc Ramganjmandi, Block-Khairabaad, District Kota.

17. Ganpat S/o Laxmi Narayan, Aged About 41 Years, At Present Working As (Mnjy) Lab Helper At Phc Lakhariya, Block-Khairabaad, District Kota.

18. Jawari Lal S/o Ram Prasad, Aged About 27 Years, At Present Working As (Mnjy) Lab Helper At Uphc Shopping Center, District Kota.

----Petitioners (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (23 of 42) [CW-13206/2019] Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

----Respondent S.B. Civil Writ Petition No. 7694/2019

----Petitioners Versus

1. Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

----Respondent S.B. Civil Writ Petition No. 7694/2019

1. Manish Kumar S/o Bheru Lal, Aged About 25 Years, At Present Working As (Mnjy) Lab Helper At Aphc Arandkheda, Block-Kaithoon, District Kota.

2. Lokesh Kumar S/o Narendra Kumar, Aged About 35 Years, At Present Working As (Mnjy) Sweeper At Chc Morak, Block-Khairabaad, District Kota.

----Petitioners Versus

1. Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

2. Joint Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

3. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

6. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

7. The Chief Medical And Health Officer, Kota.

8. Block Chief Medical Officer, Block Khairabad (Chechat), District Kota.

9. Block Chief Medical Officer, Block Kaithoon, District Kota.

(D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (24 of 42) [CW-13206/2019]

10. Rajasthan Medicare Relief Society, District Kota, Through Secretary, District Kota.

----Respondents S.B. Civil Writ Petition No. 7695/2019

1. Prateek Sharma S/o Narendra Sharma, Aged About 24 Years, At Present Working As Mndy Computer Operator At Uphc Shopping Center, District Kota.

2. Balwan Singh Shaktawat S/o Durgpal Singh, Aged About 34 Years, At Present Working As Mndy Computer Operator At Phc Khairabad, Block- Chechat, District Kota.

3. Rajesh Kumar Suman S/o Govind Lal Suman, Aged About 38 Years, At Present Working As Mndy Computer Operator At Phc Kamolar,block- Sangod, District Kota.

4. Jitendra Chouhan S/o Banwari Lal Chouhan, Aged About 35 Years, At Present Working As Mndy Computer Operator At Uhtc Mahaveer Nagar Iii, District Kota.

5. Chandra Shekhar Suman S/o Raghunath Suman, Aged About 34 Years, At Present Working As Mndy Computer Operator At Uphc Chandraghata, District Kota.

6. Manish Kumar Tyagi S/o Maharaj Singh Tyagi, Aged About 34 Years, At Present Working As Mndy Computer Operator At Uphc Tipta, District Kota.

7. Mohit Verma S/o Prahlad Verma, Aged About 30 Years, At Present Working As Mndy Computer Operator At Uphc Surajpol, District Kota.

8. Ravi Suman S/o Hari Shankar Suman, Aged About 28 Years, At Present Working As Mndy Computer Operator At Uphc Sakatpura, District Kota.

9. Neha Gocher W/o Naresh Kumar Gocher, Aged About 27 Years, At Present Working As Mndy Computer Operator At Chc Bhimganj Mandi, District Kota.

10. Priya Gocher D/o Raju Gocher, Aged About 25 Years, At Present Working As Mndy Computer Operator At Chc Bhimganj Mandi, District Kota.

11. Romit Meghwal S/o Dwarika Lal, Aged About 25 Years, At Present Working As Mndy Computer Operator At Chc Bhimganj Mandi, District Kota.

12. Shailesh Kumar S/o Prakash Chand, Aged About 30 Years, At Present Working As Mndy Computer Operator At Chc (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (25 of 42) [CW-13206/2019] Dadabari, District Kota.

13. Khushboo Goyal W/o Ritesh Kataria, Aged About 33 Years, At Present Working As Mndy Computer Operator At Uphc Talwandi, District Kota.

14. Dayanand Kumar S/o Radhey Shyam, Aged About 28 Years, At Present Working As Mndy Computer Operator At Uphc Purohit Ji Ki Tapri, District Kota.

15. Munasib Hussain S/o Mustkim Ansari, Aged About 27 Years, At Present Working As Mndy Computer Operator At Uphc Govind Nagar, District Kota.

16. Juned Ali S/o Jamil Ahamad, Aged About 27 Years, At Present Working As Mndy Computer Operator At Uphcgovind Nagar, District Kota.

17. Rakesh Kumar Pankaj S/o Radhey Shyam Pankaj, Aged About 34 Years, At Present Working As Mndy Computer Operator At Uphc Chhawani, District Kota.

18. Priya Gocher D/o Ram Prasad Gocher, Aged About 24 Years, At Present Working As Mndy Computer Operator At Uphc Kala Talab, District Kota.

19. Ashutosh Sharma S/o Ram Babu Sharma, Aged About 26 Years, At Present Working As Mndy Computer Operator At Phc Dhoolet, Block- Sangod, District Kota.

20. Govind Prasad S/o Birdhi Lal Arvind, Aged About 32 Years, At Present Working As Mndy Computer Operator At Chc Sangod , Block- Sangod, District Kota.

21. Gajendra Kumar S/o Chandra Prakash, Aged About 32 Years, At Present Working As Mndy Computer Operator At Chc Sangod, Block- Sangod, District Kota.

22. Satya Narayan S/o Badri Lal, Aged About 28 Years, At Present Working As Mndy Computer Operator At Chc Kanwas, Block- Sangod, District Kota.

23. Jitendra Kumar S/o Ghansi Lal, Aged About 28 Years, At Present Working As Mndy Computer Operator At Aphc Awan, Block- Sangod, District Kota.

24. Ghanshyam Suman S/o Ram Kalyan Suman, Aged About 30 Years, At Present Working As Mndy Computer Operator At Chc Kanwas, Block- Sangod, District Kota.

25. Kamal Singh S/o Dashrath Singh, Aged About 24 Years, At Present Working As Mndy Computer Operator At Aphc Julmi, Block- Chechat, District Kota.

(D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (26 of 42) [CW-13206/2019]

26. Prem Singh S/o Mangu Singh, Aged About 24 Years, At Present Working As Mndy Computer Operator At Chcsuket, Block- Chechat, District Kota.

27. Kuldeep Singh Shaktawat S/o Bhanwar Singh, Aged About 30 Years, At Present Working As Mndy Computer Operator At Phc Lakhariya, Block- Chechat, District Kota.

28. Tripurari Panwar S/o Kamlesh Kumar Panwar, Aged About 23 Years, At Present Working As Mndy Computer Operator At Chc Suket, Block- Chechat, District Kota.

29. Harish Meena S/o Prabhu Lal Meena, Aged About 26 Years, At Present Working As Mndy Computer Operator At Chc Ramganjmandi, Block- Chechat, District Kota.

30. Dinesh Gurjar S/o Udai Lal Gurjar, Aged About 27 Years, At Present Working As Mndy Computer Operator At Chc Ramganjmandi, Block- Chechat, District Kota.

31. Suresh Mali S/o Mangi Lal Mali, Aged About 28 Years, At Present Working As Mndy Computer Operator At Chc Chechat, Block- Chechat, District Kota.

32. Komal Gautam D/o Bal Chand Gautam, Aged About 25 Years, At Present Working As Mndy Computer Operator At Chc Chechat, Block- Chechat, District Kota.

33. Dinesh Meena S/o Goverdhan Lal Meena, Aged About 28 Years, At Present Working As Mndy Computer Operator At Aphc Kheraruddha, Block- Chechat, District Kota.

34. Ram Janki Gurjar D/o Bheru Lal, Aged About 27 Years, At Present Working As Mndy Computer Operator At Phc Modak Ganv, Block- Chechat, District Kota.

35. Pinky Verma D/o Satya Narayan Verma, Aged About 25 Years, At Present Working As Mndy Computer Operator At Aphc Kheraruddha, Block- Chechat, District Kota.

36. Balaram Rathor S/o Lal Chand Rathor, Aged About 37 Years, At Present Working As Mndy Computer Operator At Chc Morak, Block- Chechat, District Kota.

37. Anil Kumar S/o Naresh Kumar, Aged About 29 Years, At Present Working As Mndy Computer Operator At Chc Morak, Block- Chechat, District Kota.

38. Deepak Kumar Mali S/o Satya Narayan Mali, Aged About 23 Years, At Present Working As Mndy Computer Operator At Chc Chechat, Block- Chechat, District Kota.

39. Arif Hussain S/o Abdul Rahman, Aged About 28 Years, At (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (27 of 42) [CW-13206/2019] Present Working As Mndy Computer Operator At Aphc Satalkhedi, Block- Chechat, District Kota.

40. Mahaveer Vaishnav S/o Shree Ram Gopal Vaishnav, Aged About 40 Years, At Present Working As Mndy Computer Operator At Chc Ramganjmandi, Block- Chechat, District Kota.

41. Mahaveer Laxkar S/o Giriraj Laxkar, Aged About 29 Years, At Present Working As Mndy Computer Operator At Chc Suket, Block- Chechat, District Kota.

42. Mahaveer Soni S/o Krishan Gopal Soni, Aged About 27 Years, At Present Working As Mndy Computer Operator At Aphc Satalkhedi, Block- Chechat, District Kota.

43. Himanshu Goswami S/o Om Prakash Goswami, Aged About 26 Years, At Present Working As Mndy Computer Operator At Chcsultanpur, Block- Sultanpur, District Kota.

44. Deepak Dadhich S/o Chaturbhuj Dadhich, Aged About 27 Years, At Present Working As Mndy Computer Operator At Aphc Mandawara, Block- Sultanpur, District Kota.

45. Ramvilas Meena S/o Chotu Lal Meena, Aged About 33 Years, At Present Working As Mndy Computer Operator At Phc Budhadeet, Block- Sultanpur, District Kota.

46. Ramraj Meena S/o Bhanwar Lal Meena, Aged About 26 Years, At Present Working As Mndy Computer Operator At Phc Morpa, Block- Sultanpur, District Kota.

47. Govardhan Gurjar S/o Paras Ram Gurjar, Aged About 24 Years, At Present Working As Mndy Computer Operator At Chc Sultanpur, Block- Sultanpur, District Kota.

48. Sirajuddin Ansari S/o Asgar Hussain, Aged About 29 Years, At Present Working As Mndy Computer Operator At Phc Bhandaheda, Block- Sultanpur, District Kota.

49. Neelu Sen D/o Krishna Murari Sen, Aged About 24 Years, At Present Working As Mndy Computer Operator At Phc Charchoma, Block- Sultanpur, District Kota.

50. Sangeeta Meena D/o Jagdish Meena, Aged About 27 Years, At Present Working As Mndy Computer Operator At Phc Bambori, Block- Sultanpur, District Kota.

51. Rohitashv Krad S/o Dhanna Lal Krad, Aged About 25 Years, At Present Working As Mndy Computer Operator At Aphc Simliya, Block- Sultanpur, District Kota.

52. Vikram Singh S/o Ramesh Chand, Aged About 27 Years, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (28 of 42) [CW-13206/2019] At Present Working As Mndy Computer Operator At Phc Nimoda Hariji Block- Sultanpur, District Kota.

53. Jitesh Kumar S/o Chothmal, Aged About 30 Years, At Present Working As Mndy Computer Operator At Chc Kaithoon, Block- Kaithoon, District Kota.

54. Rahul Gautam S/o Devi Shankar Gautam, Aged About 28 Years, At Present Working As Mndy Computer Operator At Chc Kaithoon, Block- Kaithoon, District Kota.

55. Manoj Nagar S/o Banshi Lal Nagar, Aged About 30 Years, At Present Working As Mndy Computer Operator At Phc Gainta, Block- Itawa, District Kota.

56. Hemant Kumar Bairwa S/o Om Prakash, Aged About 30 Years, At Present Working As Mndy Computer Operator At Phc Dhipari Chambal, Block- Itawa, District Kota.

57. Ved Prakash Sharma S/o Ramesh Chandra Sharma, Aged About 34 Years, At Present Working As Mndy Computer Operator At Chckhatoli, Block- Itawa, District Kota.

58. Premraj Gochar S/o Surajmal Gochar, Aged About 24 Years, At Present Working As Mndy Computer Operator At Phc Rampuriya Dhabhai, Block- Itawa, District Kota.

59. Krishen Murari Sain S/o Bal Mukand Sain, Aged About 31 Years, At Present Working As Mndy Computer Operator At Aphcayana, Block- Itawa, District Kota.

60. Vijay Singh Hada S/o Pushpendra Singh, Aged About 27 Years, At Present Working As Mndy Computer Operator At Phc Luhawad, Block- Itawa, District Kota.

61. Chandra Prakash Mali S/o Kanhaiya Lal Mail, Aged About 33 Years, At Present Working As Mndy Computer Operator At Phc Police Line, Pmo - Bundi, District Bundi.

62. Deepak Kumar Sen S/o Bhanwar Lal Sen, Aged About 35 Years, At Present Working As Mndy Computer Operator At Pmo - Bundi, District Bundi.

63. Devendra Kumar Sharma S/o Shambhu Dutt Sharma, Aged About 32 Years, At Present Working As Mndy Computer Operator At Pmo - Bundi, District Bundi.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (29 of 42) [CW-13206/2019] Jaipur.

----Respondent S.B. Civil Writ Petition No. 7695/2019

----Petitioners Versus

1. Joint Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

----Respondent S.B. Civil Writ Petition No. 7695/2019

1. Ramesh Singh S/o Ram Narayan Singh, Aged About 35 Years, At Present Working As Mndy Computer Operator At Pmo - Bundi, District Bundi.

2. Dharmraj Suman S/o Kanhaiya Lal, Aged About 30 Years, At Present Working As Mndy Computer Operator At Pmo - Bundi, District Bundi.

3. Daya Shankar Tiwari S/o Chhial Bihari Sharma, Aged About 35 Years, At Present Working As Mndy Computer Operator At Phc Ranipura, District Bundi.

4. Budhi Prakash S/o Prabhu Lal Nagar, Aged About 30 Years, At Present Working As Mndy Computer Operator At Phc Mayaja, District Bundi.

5. Dhanraj Kahar S/o Rampal Kahar, Aged About 30 Years, At Present Working As Mndy Computer Operator At Phc Gudhadev Ji, District Bundi.

6. Parmeshwar Dayal S/o Nand Kishor, Aged About 33 Years, At Present Working As Mndy Computer Operator At Aphc Dablana, District Bundi.

7. Om Prakash Prajapat S/o Heera Lal Prajapat, Aged About 23 Years, At Present Working As Mndy Computer Operator At Aphc Dablana, District Bundi.

8. Vijay Yogi S/o Deenanath Yogi, Aged About 32 Years, At Present Working As Mndy Computer Operator At Chc Lakheri, District Bundi.

9. Dharamraj Joshi S/o Late Satya Narayan Joshi, Aged About 32 Years, At Present Working As Mndy Computer Operator At Phc Raithal, District Bundi.

----Petitioners Versus (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (30 of 42) [CW-13206/2019]

1. Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

2. Joint Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

3. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Nodal Officer, Mndy, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

6. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

7. The Chief Medical And Health Officer, Kota.

8. The Chief Medical And Health Officer, Bundi.

9. Principal Medical Officer, Bundi.

10. Block Chief Medical Officer, Block Sangod, District Kota.

11. Block Chief Medical Officer, Block Chechat, District Kota.

12. Block Chief Medical Officer, Block Sultanpur, District Kota.

13. Block Chief Medical Officer, Block Kaithoon, District Kota.

14. Block Chief Medical Officer, Block Itawa, District Kota.

15. Rajasthan Medicare Relief Society, District Kota, Through Secretary, District Kota.

16. Rajasthan Medicare Relief Society, District Bundi, Through Secretary, District Bundi.

----Respondents S.B. Civil Writ Petition No. 9873/2019

1. Parmeshwar Jat S/o Harsha Ram Jat, Aged About 29 Years, At Present Working As Computer Operator At Phc Garoda, Block Laxmangarh Dist. Sikar

2. Banwari Lal S/o Nemichand Bhaskar, Aged About 28 Years, Presently Working As Computer Operator At Phc Mangloona, Block Laxmangarh Dist. Sikar

3. Mahaveer Prasad Saini S/o Banwari Lal Saini, Aged About 27 Years, At Present Working As Computer Operator Operator At Phc Ganeri, Block Laxmangarh Dist. Sikar

4. Narendra Kumar S/o Surja Ram, Aged About 29 Years, At (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (31 of 42) [CW-13206/2019] Present Working As Computer Operator At Phc Jajod, Block Laxmangarh Dist. Sikar

5. Jitendra Jangir S/o Rajendra Kumar, Aged About 28 Years, At Present Working As Computer Operator At Phc Mirjawas, Block Laxmangarh Dist. Sikar

6. Naresh Kumar Chejara S/o Sanwarmal Chejara, Aged About 28 Years, At Present Working As Computer Operator At Phc Kheerawa, Block Laxmangarh Dist. Sikar

7. Poonam Chand Meghwal S/o Baldeva Ram, Aged About 29 Years, At Present Working As Computer Operator Operator At Chc Nichwa, Block Laxmangarh Distt. Sikar

8. Rajendra Kumar Palsaniya S/o Bhanwar Lal Palsaniya, Aged About 27 Years, At Present Working As Computer Operator At Chc Kasli, Block Kudan Dist. Sikar

9. Satya Prakash Bhati S/o Bhagirthmal, Aged About 27 Years, At Present Working As Computer Operator At Phc Fetehpura, Block Kudan Dist. Sikar

10. Ashutosh Sharma S/o Ramakant Sharma, Aged About 28 Years, At Present Working As Computer Operator At Phc Kundalpura, Block Kudan Dist. Sikar

11. Surendra Kumar Khokhar S/o Bhanwar Lal Khokhar, Aged About 26 Years, At Present Working As Computer Operator At Phc Nagwa, Block Kudan Dist. Sikar

12. Madan Lal S/o Ram Gopal, Aged About 30 Years, At Present Working As Computer Operator At Phc Kashi Ka Bass, Block Kudan Dist. Sikar

13. Vijendra Singh Nirwan S/o Sawai Singh, Aged About 30 Years, At Present Working As Computer Operator At Phc Dujod, Block Kudan Dist. Sikar

14. Bijendra Kumar S/o Jhabarmal Dhinwa, Aged About 30 Years, At Present Working As Computer Operator At Phc Singhasan, Block Piprali Dist. Sikar

15. Rakesh Kumar S/o Indraj Singh, Aged About 31 Years, At Present Working As Computer Operator At Phc Gungara, Block Piprali Dist. Sikar

16. Pradeep Singh S/o Jagdish Singh, Aged About 29 Years, At Present Working As Computer Operator At Phc Tarpura, Block Piprali Dist. Sikar

----Petitioners (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (32 of 42) [CW-13206/2019] Versus

1. State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Nodal Officer, Mndy, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

6. The Chief Medical And Health Officer, Sikar.

7. Block Chief Medical Officer, Block Laxmangarh, District Sikar.

8. Block Chief Medical Officer, Block Kudan, District Sikar.

9. Block Chief Medical Officer, Block Piprali, District Sikar.

10. Rajasthan Medicare Relief Society, District Sikar, Through Secretary, District Sikar.

----Respondents S.B. Civil Writ Petition No. 9887/2019

1. Akshay Dadhich S/o Narendra Dadhich, Aged About 25 Years, At Present Working As (Mnjy) Computer Operator At Chc Sultanpur, Block- Sultanpur, District Kota.

2. Durga Shanker Suman S/o Revadi Lal, Aged About 40 Years, At Present Working As (Mnjy) Computer Operator At Chc Kaithoon, Block- Kaithoon, District Kota.

3. Vishal Verma S/o Nand Lal Verma, Aged About 30 Years, At Present Working As (Mnjy) Lab Helper At Uphc Surajpole, District Kota.

4. Ravindra Gautam S/o Jagdish Gautam, Aged About 32 Years, At Present Working As (Mnjy) Computer Operator At Chc Sultanpur, Block- Sultanpur, District Kota.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (33 of 42) [CW-13206/2019] Jaipur.

2. Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

3. Joint Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

4. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

6. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

7. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

8. The Chief Medical And Health Officer, Kota.

9. Senior Medical Officer, In-Charge, Uphc Surajpole Kota.

10. Block Chief Medical Officer, Block Sultanpur, District Kota.

11. Block Chief Medical Officer, Block Kaithoon, District Kota.

12. Rajasthan Medicare Relief Society, District Kota, Through Secretary, District Kota.

----Respondents S.B. Civil Writ Petition No. 9888/2019

1. Ramesh Chand Saini S/o Vanay Singh, Aged About 33 Years, Presently Working As Computer Operator At Phc Banshi Kalan, Block Sevar, District Bharatpur, Rajasthan

2. Mukesh Kumar S/o Vedram, Presently Working As Computer Operator At Phc Sevar, Block Sevar, District Bharatpur, Rajasthan

3. Anoop Kumar Saini S/o Rampal Saini, Presently Working As Computer Operator At Phc Behnera, Block Sevar, District Bharatpur, Rajasthan

4. Paras Jain S/o Padam Chand Jain, Presently Working As Computer Operator At Phc Chiksana, Block Sevar, District Bharatpur, Rajasthan

5. Raju Khan S/o Yusuf Khan, Presently Working As Computer Operator At Phc Korner, Block Deeg, District Bharatpur, Rajasthan (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (34 of 42) [CW-13206/2019]

6. Kunwar Singh S/o Jasmat Singh, Presently Working As Computer Operator At Phc Pahari, Block Nagar, District Bharatpur, Rajasthan

7. Lokesh Kumar S/o Man Singh, Presently Working As Computer Operator At Phc Pahari, Block Nagar, District Bharatpur, Rajasthan

8. Susheela Devi W/o Mahesh Chand, Presently Working As Computer Operator At Phc Bahaj, Block Deeg, District Bharatpur, Rajasthan

9. Dharamveer Singh S/o Ramsharan, Presently Working As Computer Operator At Phc Sinsini, Block Deeg, District Bharatpur, Rajasthan

10. Lokesh Lawaniya S/o Natthi Lal, Presently Working As Computer Operator At Phc Baroulichhar, Block Nadbai, District Bharatpur, Rajasthan

11. Satyapal Singh S/o Shiv Ram Singh, Presently Working As Computer Operator At Phc Hantara, Block Nadbai, District Bharatpur, Rajasthan

12. Anup Singh S/o Jagdish, Presently Working As Computer Operator At Phc Paharsar, Block Nadbai, District Bharatpur, Rajasthan

13. Narendra Singh S/o Ajay Singh, Presently Working As Computer Operator At Chc Nadbai, Block Nadbai, District Bharatpur, Rajasthan

14. Hari Mohan Dagur S/o Man Singh, Presently Working As Computer Operator At Chc Nadbai, Block Nadbai, District Bharatpur, Rajasthan

15. Tamardhwaj S/o Ramesh Singh, Presently Working As Computer Operator At Phc Bhadira, District Bharatpur, Rajasthan

16. Nitu S/o Rajendra Singh, Presently Working As Computer Operator At Chc Nadbai, District Bharatpur, Rajasthan

17. Jitendra Kumar S/o Chhitar Singh, Presently Working As Computer Operator At Chc Poonchari Ka Lautha, Block Deeg, District Bharatpur, Rajasthan

18. Gaurav Prashant Sharma S/o Vanwari Lal, Presently Working As Computer Operator At Phc Lakhanpur, District Bharatpur.

19. Gajendra Singh S/o Shiv Singh, Presently Working As Computer Operator At Chc Khedli Gadasiya, District (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (35 of 42) [CW-13206/2019] Bharatpur, Rajasthan.

20. Satyanarayan Sharma S/o Murari Lal Sharma, Presently Working As Computer Operator At City Dispensary, District Sawaimadhopur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

3. Joint Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

4. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Nodal Officer, Mndy, Medical And Health Services, Government Of Rajasthan, Jaipur.

6. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

7. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

8. The Chief Medical And Health Officer, Bharatpur.

9. The Chief Medical And Health Officer, Sawaimadhopur.

10. Block Chief Medical Officer, Block Nagar, District Bharatpur.

11. Block Chief Medical Officer, Block Deeg, District Bharatpur.

12. Block Chief Medical Officer, Block Nadbai, District Bharatpur.

13. Block Chief Medical Officer, Block Sevar, District Bharatpur.

14. Rajasthan Medicare Relief Society, Through Secretary, District Bharatpur.

15. Rajasthan Medicare Relief Society, Through Secretary, District Sawaimadhopur.

----Respondents S.B. Civil Writ Petition No. 13450/2019 (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (36 of 42) [CW-13206/2019]

1. Puran Mal Sharma S/o Sita Ram Sharma, Aged About 41 Years, R/o Ward No. 15, Patwon Ka Mohalla, Srimadhopur, Sikar, Rajasthan.

2. Arun Kumar S/o Biru Ram, Aged About 32 Years, R/o Near Ambedkar Park, Harijan Mohalla, Srimadhopur, Sikar, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur.

3. Joint Secretary, Finance (Budget) Department, Govt. Of Rajasthan, Jaipur

4. Director, (Public Health), Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

6. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

7. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Health Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

8. The Chief Medical And Health Officer, Sikar.

9. Medical Officer, Community Health Centre, Srimadhopur, District Sikar.

10. Rajasthan Medicare Relief Society, Sikar., Through Secretary, District Sikar.

----Respondents For Petitioner(s) : Mr. Ram Pratap Saini, Adv.

Mr. Anoop Agarwal, Adv.

Mr. Sunil Kumar Singodiya, Adv.

Mr. AS Shekhawat, Adv.

Mr. Sukhraj Singh Rathore, Adv.

Mr. Anil Kumar, Adv.

For Respondent(s) : Mr. Harshal Tholia, Adv. on behalf of (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (37 of 42) [CW-13206/2019] Dr. V.B. Sharma, AAG Mr. Vivek Tyagi, DGC HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Judgment / Order 21/08/2019

1. Since identical question of law is involved in batch of writ petitions, the same are being decided by this common order.

2. First and foremost, learned counsel for the petitioners jointly rely upon the judgment passed by this Court in Anil Kumar Patwa Vs. State of Raj. & Ors. (S.B. Civil Writ Petition No.5508/2011), decided on 20/09/2011 which reads as follows:-

"1. Respondents will not replace petitioners by another set of contractual/temporary employees either by direct contract or through placement agency.
2. Petitioners would be continued in service till BPL Jeevan Raksha Kosh is continued but subject to requirement of their services. If the required strength is reduced, respondent would be at liberty to discontinue services of petitioners but it should be after following principle of last come-first go' at the block level where any of the petitioners are working. In case of withdrawal of the scheme from a particular block, respondents would be at liberty to discontinue services of the petitioners/persons working in that block and in case of continuance of scheme in the block but with reduction of strength, principle of 'last come-first go' would be applied at that block.
3. As agreed by respondents, they will not to make appointments under NRHM pursuant to short term advertisement dated 6.9.2010, rather, they have agreed not to engage any one on contract basis by a direct contract or through placement agency. It can be only on 'job basis' and for which preference would be given to the existing persons if they are in position to undertake work on 'job basis'.
4. In future, if additional hands are required to undertake work of BPL Jeevan Raksha Kosh, the persons, who have been discontinued, would be given preference for appointment.
5. Petitioners, who have been taken under NRHM pursuant to interim order of this court, can be discontinued if additional hands are not required under NRHM as their continuance was pursuant to the interim order of this court only but, while doing so, respondents (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (38 of 42) [CW-13206/2019] will take note of their previous engagement at the block level. If the BPL Jeevan Raksha Kosh is continued in his/her block then such a candidate/petitioners would be considered based on principle ' last come-first go'. If he is the person first appointed in comparison to other at the block level where the strength is reduced, then petitioners would be entitled to seek continuance on the principle of 'last come-first go'.
6. In future also, if there is further reduction in requirement of hands, respondents will apply the same formula of 'last come-first go at the block level for discontinuance of surplus hands as has been given above."

3. Learned counsel for the petitioners jointly submit that the petitioners are working with the respondents on respective posts of Class III/VI posts under the various Schemes of the respondents namely; Mukhya Mantri Nisulk Dava Yojna, Mukhya Mantri Nisulk Jaanch Yojna, Medicare Relief Society etc. on contractual basis and their services are satisfactory. It is further submitted that by virtue of interim order passed by this Court, the contractual services of the petitioners are protected and that though the contractual appointees do not have absolute right of continuance but certainly they cannot be removed illegally, perversely, unreasonably, unfairly or irrationally. Learned counsel for the petitioners have relied upon a judgment of Apex Court in Gridco Limited & Anr. Vs. Sadananda Doloi & Ors.: (2011) 15 SCC 16, more particularly on Para 39 which reads as follows:-

"39 A writ Court is entitled to judicially review the action and determine whether there was any illegality, perversity, unreasonableness, unfairness or irrationality that would vitiate the action, no matter the action is in the realm of contract. Having said that we must add that judicial review cannot extend to the Court acting as an appellate authority sitting in judgment over the decision. The Court cannot sit in the arm chair of the Administrator to decide whether a more reasonable decision or course of action could have been taken in the circumstances. So long as the action taken by the authority is not shown to be vitiated by the infirmities referred to above and so long as the action is not demonstrably in outrageous defiance of logic, the writ Court would do well to respect the decision under challenge. "

(D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (39 of 42) [CW-13206/2019]

4. Learned counsel for the petitioners further submit that the regular job, which is being discharged by the petitioners, is required by the respondents and thus such requirement until exists, the petitioners, who are contractually working on various posts under various schemes of the State Government, referred to supra, ought to be continued and substituting the services of the petitioner by another set of contractual employees will be a decision which will not be a legal decision but it will be an illegal, perverse, unreasonable, unfair and irrational action and thus will be bad in the eye of law.

5. On the other hand, Mr. Harshal Tholia, Adv. appearing on behalf of Dr. VB Sharma, AAG and Mr. Vivek Tyagi, DGC jointly submit that by no stretch of imagination, the petitioners could be protected on the contractual job and the breach of contract, at best, could be redressed by the petitioners by taking resort to civil remedy. Learned counsel for the respondents have referred to judgment of Division Bench of this Court in Rajasthan State Text Book Board Vs. Shri Anurag Mathur & Anr. (DB Civil Special Appeal Writ No.7/2002), decided on 02/04/2009 which reads as follows:-

"The appeal is directed against the judgment dated 12.12.2001 passed by the learned Single Judge by which while allowing the writ petition filed by the respondents challenging their termination order, they were directed to be continued in service with 25% back wages.
As has come on record, the respondents were appointed purely on contract basis to perform the work of Computer Operator in the years 1995-96. The contract was duly signed by the parties and the same was extended from time to time. Lastly, the contract was signed on 2.4.1999 and the work was to continue upto 31st March, 2000. The Board took a decision on 13.3.2000 not to continue the contract period of the (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (40 of 42) [CW-13206/2019] respondents and get the work done through some agencies on job contract basis. In pursuance to the above resolution dated 13.3.2000, the contract of the respondents was not extended beyond 31.3.2000 There is no dispute that the post of Computer Operator either been greated nor en-cadred in the service rule of the appellant-Board. The contract executed by the respondents from time to time has also not been disputed. At no point of time, teh respondents challenged the execution and terms and conditions of the contract before appropriate forum. There is also no dispute that the Board has the powers to get the particular work done through contract basis. The discretion of the Board in such matters cannot be interfered by this Court in writ jurisdiction. Apart from there been no regular sanctioned post duly en-cadred in the service rules, in view of the specific contracts duly executed by the respondents without any protest or objections, since the contract has not been extended as per decision of teh Board., in our opinion, the directions issued by the learned Single Judge cannot be sustained in the eyes of law. More so, even as per specific affidavit filed on behalf of the appellants, the post of Computer Operator has yet not been created or exists in the appellant Board.
Accordingly, the appeal is allowed. The impugned judgment dated 12.12.2001 passed by the learned Single Judge is quashed and set aside."

6. Learned counsel for the respondents further submit that if regularly selected persons are available or if the petitioners' temporary appointment is not in accordance with law or any breach of conditions of contract occur, then the respondents have full right to terminate services of the petitioners. Learned counsel for the respondents also submit that if the work, which the petitioners are discharging, comes to an end, then also, their contractual appointment can be brought to an end. It is further submitted that the petitioners have been given appointment as per Rajasthan Transparency and Public Procurement Act, 2012 norms and thus, they did not have any individual right of continuing in service.

(D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (41 of 42) [CW-13206/2019]

7. After hearing learned counsel for the parties and perusing the material available on record as well as the precedent law cited, this Court is of the opinion that though the petitioners are contractual employees but they have been selected on the basis of their eligibility and merit and once they are selected and have attained reasonable experience of working with the respondent-

State, then such persons tend to become asset to the State by virtue of the experience gained by them. This position is particularly clear in the places where competitive selection is not held and simply contractual appointments are made on the basis of the minimum eligibility and qualification. The competitive selection is excluded from such protection as in this more qualitative candidate replaces the contractual candidate already working.

8. This Court finds that the petitioners, who have been working with the respondents, if substituted for no good reasons, then it shall be a decision which shall not only be unreasonable but shall also be unfair and irrational. The investment of time and energy in gaining the experience no doubt creates a sedimentation in favour of the contractual employees to the extent that they should not be substituted by another set of contractual employees in normal circumstances. It is needless to say that in academic field or in any field of expertise where the competitive contractual employees are engaged, the respondents have a right to engage a more competitive person in place of the lesser competitive person but this is not the case in the present facts where the petitioners are discharging normally Class III/IV type of services. The experience gained by the petitioners entitles them to continue with the job of the respondents and the respondents shall be (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) (42 of 42) [CW-13206/2019] entitled to bring to an end the services of the petitioners in case and in the circumstances (i) where the petitioners' conduct is such which is in violation of the contractual conditions or is not upto the mark; or (ii) the regularly selected employees are available with the respondents or (iii) the work/scheme/project/duties assigned to the petitioners are no longer in continuance an d the work itself is no longer required.

9. Except for the aforesaid reasons, any other reason simply with a view to substitute the petitioners with other similarly situated candidates, particularly contractual employees shall be nothing but a case of sheer arbitrariness, unreasonableness and unfairness.

10. Consequently, the writ petitions are allowed. The respondents are directed not to substitute the petitioners with another set of contractual employees except for the aforesaid reasons. It is needless to say that if work is not available with the respondents is a reason for termination of the services of the petitioners at any point of time, then the principle of last come first go shall be adopted. It is made clear that the due salary of the petitioners shall be paid within a period of thirty days from today.

(PUSHPENDRA SINGH BHATI),J Raghu/Anu/148-172 (D.B. SAW/200/2021 and 13 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 06/06/2021 at 06:05:25 PM) Powered by TCPDF (www.tcpdf.org)