Section 5 in Rajasthan Jails Subordinate Service Rules, 1998
5. Constitution of the Service.
- The Service shall consist of-(a)all persons holding substantively the posts specified in Schedule-I.(b)all persons recruited to the Service before the commencement of these Rules: and(c)all persons recruited to the Service in accordance with the provisions of these Rules except persons appointed under rule 38.Part-III Recruitment
