Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 91A in The Cess Act, 1880

91A. [ Payment of commission to Tahsildars. [Inserted by the Bengal Cess (Amendment) Act, 1910 (Bengal Act 4 of 1910).]

- The Collector may, with the sanction of the Commissioner, pay to any person appointed by him to collect the [local cess] such percentage of the total amount collected by such person as to him may seem fit.]