Section 14 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970
14. Decision of questions by majority of votes.
- Except as otherwise provided by or under this Act, all questions brought before any meeting of the Board shall be decided by a majority of the votes of the members present, and in the case of an equality of votes, the presiding authority at the meeting shall have a second or casting vote :Provided that in the case of an equality of votes at the election of the President or Vice-President of the Board, the presiding authority shall not exercise its casting vote and the result shall be decided by lot.
