Delhi High Court - Orders
National Highways Authority Of India vs Mep Hyderabad Bangalore Toll Road Pvt. ... on 21 July, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~13 to 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 80/2023 & I.A. 3455/2023, I.A. 3456/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Petitioner
Through: Mr Manish K Bishnoi and Mr
Khubaib Shakeel, Advs
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Respondent
Through: Mr. Sukant Vikram, Ms. Snigdha
Singh, Mr. Samaksh Goyal,
Advocates
+ O.M.P. (COMM) 411/2023 & I.A. 19477/2023, I.A. 19478/2023
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Petitioner
Through: Mr. Sukant Vikram, Ms. Snigdha
Singh, Mr. Samaksh Goyal, Mr.
Samaksh Goyal, Advocates
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr Manish K Bishnoi and Mr
Khubaib Shakeel, Advs
+ OMP (ENF.) (COMM.) 183/2023 & EX.APPL.(OS) 1188/2023,
EX.APPL.(OS) 1189/2023, EX.APPL.(OS) 1190/2023
NATIONAL HIGHWAY AUTHORITY OF INDIA ....Decree Holder
Through: Mr Manish K Bishnoi and Mr
Khubaib Shakeel, Advs
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/07/2025 at 21:47:07
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD &
ORS ......Judgement Debtors
Through: Mr. Sukant Vikram, Ms. Snigdha
Singh, Mr. Samaksh Goyal, Mr.
Samaksh Goyal, Advocates for JD-1
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 21.07.2025
1. An adjournment has been sought on behalf of the Respondent in OMP No.80/2023, i.e., the Petitioner in O.M.P. (COMM) 411/2023.
2. Learned Counsel for the National Highway Authority of India (NHAI) draws the attention of this Court to the Order dated 04.03.2025 stating that the said Order has not been complied with. Let the Order dated 04.03.2025 be complied with before the next date of hearing.
3. List on 30.10.2025.
SUBRAMONIUM PRASAD, J JULY 21, 2025 Prateek This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 21:47:07