Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 243(2)] [Section 243] [Entire Act]

State of West Bengal - Subsection

Section 243(2)(viii) in The Calcutta Municipal Corporation Act, 1980

(viii)to prevent discharge of industrial wastes or foul water into any river, canal or other water channel abutting the water source, water course or channel of CorporationÂ’s water supply;