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State of Uttar Pradesh - Section

Section 77 in The U.P. Narcotic Drugs Rules, 1986

77. Power of entry, search, seizure and arrest without warrant or authorisation.

- Any Officer of the Excise or Police Department not below the rank of Inspector or of the Drug Control Department not below the rank of Inspector or of the Revenue Department not below the rank of Tahsildar may exercise the powers under Section 42 of the Act.