Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] Bengal Presidency - Subsection Section 152(v) in Police Regulations, Bengal , 1943 (v)he shall give orders to the party to load, when he thinks fit. Loading without such orders it strictly forbidden ;
