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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(g) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(g)Audited annual accounts for previous five years in case the applicant was in the same business or the project report certified by the chartered accountant;