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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Bihar - Subsection

Section 46(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)Every building worker required to pass through or work within the areas at building or other construction work where there is hazard of his being struck by falling object or materials shall be provided by the employer with Safety helmets of type and tested in accordance with the national standards.