Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(6) in Delhi Stamp (Prevention of Undervaluation of Instruments) Rules, 2007

(6)
(a)Status of building, whether located in commercial or non-commercial area.
(b)In case of commercial building, the per square metre monthly rent of the covered area.