- In these Rules, unless the context otherwise requires-(a)"Act" means the Lokpal and Lokayuktas Act, 2013 (1 of 2014);(b)"offence" means an offence punishable under the Prevention of Corruption Act, 1988 (49 of 1988);(c)words and expressions used and not defined in these rules, but defined under the Act shall have the same meaning as respectively assigned to them under the Act.
