Avtar @ Tarri vs . State Of H.P. on 19 May, 2022

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Himachal Pradesh High Court

Avtar @ Tarri vs . State Of H.P. on 19 May, 2022

Bench: Sabina, Satyen Vaidya

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Avtar @ Tarri Vs. State of H.P. Cr.A. No. 386 of 2020 19.05.2022 Present: None for the appellant.

Mr. Kunal Thakur, Deputy Advocate General, for the respondentState.

None has appeared on behalf of the appellant. In the interest of justice, list after three weeks.

( Sabina ) Judge ( Satyen Vaidya ) Judge 19th May, 2022 (sushma) ::: Downloaded on - 20/05/2022 20:06:50 :::CIS