Section 18 in U.P. Area Development Act, 1976

[Cites 0, Cited by 11] [Entire Act]

(1)The Authority shall by notification establish a District Committee for each district.

(2)The District Committee shall consist of the following:

(a) Collector	ex officio Chairman.
(b) Project Director	ex officio Secretary.
(c) Such other officers not exceeding five in number as theAuthority may specify.	Members.

Legal Document View