Section 53(iv) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(iv)The State Government shall also make nonlapsable lumpsum grant to the University in respect to schemes included in every Five Year Plan and transferred to it for implementation by the University of an amount equal to the net outlay in the annual plan. Adjustments may be made for the anticipated assistance from the Central Government and other agencies sponsoring such schemes, provided such assistance may come to the University directly.
