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[Cites 0, Cited by 0] [Section 105(6)] [Section 105] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 105(6)(iii) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(iii)Announcement of results. - The Returning Officer shall prepare the results of the election in Form 42 and announce the same in the manner prescribed in Chapter II.