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State of Rajasthan - Section

Section 34 in The Rajasthan Boiler Attendants' Rules, 1954

34. [Filling of copies and return of original testimonials. [Substituted vide Notification No. F. 3 (124) Ind./(c)/59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38. dated 22.2.1960.]

- Applications and copies of testimonials submitted by candidates shall be filed in the office of the Chairman of the Board of Examiners. Original testimonials shall be returned to the candidates after the close of the examination.]VII. Age and Training