Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 19 in The Chhattisgarh Panchayat Raj Adhiniyam, 1993 19. Notification of election. - Every Election of Sarpanch, Up-Sarpanch and Panchas shall be published by the prescribed authority in such manner as may be prescribed.
