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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(1)The mark or label containing the particulars shall appear on each container of cotton seed or on a tag or mark or label attached to the container in a conspicuous place and on every non-transparent covering in which that container is packed and shall be legible.