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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(f) in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

(f)"recognised university" means any university incorporated by law in India or any other university which is declared by Government of India as such for the purpose of these rules.