Supreme Court - Daily Orders
Gantavya Chandra vs Union Of India . on 2 May, 2016
ITEM NO.84 REGISTRAR COURT. 1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Transfer Petition(s)(Civil) No(s). 414/2016
GANTAVYA CHANDRA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with office report)
Date : 02/05/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr Talha Rahman, Adv.
Mr. M. Shoeb Alam,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner seeks time for filing spare copies. As last opportunity two days time is granted.
Registry to issue notices thereafter.
List again on 17.8.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.03 11:19:23 IST Reason: