Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(a) in Gujarat Court of Wards Act, 1963 (a)"Government ward" shall mean any person of whose properly, or of whose person and property, the Court of Wards may, for the time being, have the superintendence under this Act;
