Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A(3)] [Section 2A] [Entire Act] Union of India - Subsection Section 2A(3)(d) in The Code of Civil Procedure, 1908 (d)the total amount of interest claimed to the date of calculation; and (e) the daily rate at which interest accrues after that date.