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[Cites 0, Cited by 1] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(1) in West Bengal Co-operative Societies Act, 2006

(1)The transfer or change of the share or interest by a member in the capital of the Co-operative society shall be subject to such condition as to maximum holding as may be prescribed and shall require the approval of the board.