Allahabad High Court
Raidas Vihar Dalit Evam Alp Sankhyak ... vs Shri Dr. Roshan Zaikab D.M. Kanpur Nagar ... on 10 January, 2023
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3374 of 2015 Applicant :- Raidas Vihar Dalit Evam Alp Sankhyak Kalyan Samiti And 63 Ors. Opposite Party :- Shri Dr. Roshan Zaikab D.M. Kanpur Nagar And 6 Others Counsel for Applicant :- Jitendar Kumar Yadav,Chandreshwar Prasad Hon'ble Prakash Padia,J.
List has been revised but nobody is present on behalf of the applicant/applicants.
From perusal of the record, it appears that either the order of the this Court has been complied with or the parties have lost interest.
In the circumstances, it is needless to keep pending this contempt application.
In view of the same, present contempt application is dismissed.
Since nobody is present on behalf of applicant/applicants, it is open to the applicant/applicants to file application for recall of this order within two months in case matter still survives.
Order Date :- 10.1.2023 Pramod Tripathi