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[Cites 0, Cited by 0] [Section 290(2)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(2)(a) in The Code of Criminal Procedure, 1973

(a)any such Court, Judge or Magistrate exercising jurisdiction within an area in India to which this Code does not extend, as the Central Government may, by notification, specify in this behalf;