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Union of India - Section

Section 68 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

68. Marks required for pass.

- Candidates will be expected to obtain a minimum number of marks in each subject in the written examination and not less than one-half of the total number of marks to secure a pass. In the oral examination a somewhat higher standard will be required. The result of the examination will be communicated to the candidate by the Examiner.