Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 23 in The Dock Workers (Safety, Health And Welfare) Act, 1986 23. Amendment of Act 9 of 1948.-In the Dock Workers (Regulation of Employment) Act, 1948 (9 of 1948), in section 3, in sub-section (2),- (a)in clause (g) the words "and welfare" shall be omitted;(b)clause (h) shall be omitted.
