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State of Uttar Pradesh - Section

Section 139 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

139. Writ of demand [Rules 113-A, 218 and 295, U.P.Z.A. & L.R. Rules].

- Writ of demand prepared in Z. A. Form 62 will be the basis, on which Bhumi Prabandhak Samiti will be called upon to collect. The names of all the bhumidhars and together with the sum due on them shall be mentioned therein.