Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65A] [Entire Act] State of Rajasthan - Subsection Section 65A(2) in Rajasthan Factories Rules, 1951 (2)Every such worker while oiling or attending to a prime mover shall wear tight fitting clothing.
