Allahabad High Court
Atibal Singh vs State Of U.P. And Others on 4 December, 2019
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - C No. - 23776 of 2008 Petitioner :- Atibal Singh Respondent :- State of U.P. and Others Counsel for Petitioner :- Akash Mishra Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Case called out in the revised list.
None has appeared to press this writ petition, which is accordingly dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 4.12.2019 Mayank