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[Cites 0, Cited by 0] [Section 316] [Entire Act]

State of Assam - Subsection

Section 316(ii) in The Assam Excise Rules, 2016

(ii)Licensed manufacturers and vendors for foreign liquor, country spirit are prohibited from mixing therewith any noxious substances or any objectionable articles which is intended or likely to increase the intoxicating power of the liquor or to increase thirst.