Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 103 in The Finance Act, 2017

103. Amendment of section 69.

- In the Customs Act, in section 69, in sub-section (1), for clause (a), the following clause shall be substituted, namely:-"(a) a shipping bill or a bill of export or the form as prescribed under section 84 has been presented in respect of such goods;".