Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Jharkhand - Subsection

Section 59(2)(i) in The Bihar Children Act, 1982

(i)the recruitment and training of persons appointed to carry out the purposes of this Act and the terms and conditions of their service;