Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 426 in Police Regulations, Bengal , 1943 426. Institution of cases. [§ 12, Act V, 1861]. - The orders regarding the institution of cases are contained in regulation 213.The Court officer shall report whenever a police officer institutes a non-cognizable case without authority.
