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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(c) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982

(c)students of one or more of such institutions shall be transferred to or absorbed in any other among such institutions;