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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Manipur - Subsection

Section 16(2) in Manipur Value Added Tax Act, 2004

(2)The net tax payable by a dealer liable to pay tax but not registered under this Act for a tax period shall be equal to the output tax payable for the said tax period as determined under section 14.